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State of Mizoram - Section

Section 4 in Mizoram (Finance and Accounts Service) Rules, 1991

4. Composition and strength of service.

(1)The composition and strength of the service and nature of post therein shall be as may be determined by the Government from time to time.
(2)At the commencement of these rules, the composition and strength of the service and the nature of posts therein shall be as shown in Schedule II.