Himachal Pradesh High Court
Pankaj Kumar vs . H.P. University & Others on 23 May, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Pankaj Kumar vs. H.P. University & others .
CWP No. 2919 of 2022 23.05.2022 Present: Mr. Surender Verma and Ms. Bharti Mehta, Advocates, for the petitioner.
Mr. Surender Verma, Advocate, for the respondents.
Learned Counsel for the respondents submits that he shall be filing reply in the Registry during the course of the day after supplying an advance copy of the same to the learned Counsel for the petitioner.
List on 25.05.2022, on which day, the respondents shall keep the record ready.
( Mohammad Rafiq ) Chief Justice ( Sandeep Sharma ) Judge May 23, 2022 (hemlata) ::: Downloaded on - 23/05/2022 20:05:56 :::CIS .
::: Downloaded on - 23/05/2022 20:05:56 :::CIS