Madhya Pradesh High Court
Pendari Lrs Savita Bai vs Banshi Lal on 16 February, 2024
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 1611 of 2020 (PENDARI LRS SAVITA BAI AND OTHERS Vs BANSHI LAL) Dated : 16-02-2024 Shri B.R. Vijaywar - Advocate for appellants.
List the case in the next week.
(GAJENDRA SINGH) JUDGE DPS Signature Not Verified Signed by: DHEERAJ PRATAP SINGH Signing time: 17-02-2024 17:15:13