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Madhya Pradesh High Court

Pendari Lrs Savita Bai vs Banshi Lal on 16 February, 2024

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 1611 of 2020 (PENDARI LRS SAVITA BAI AND OTHERS Vs BANSHI LAL) Dated : 16-02-2024 Shri B.R. Vijaywar - Advocate for appellants.

List the case in the next week.

(GAJENDRA SINGH) JUDGE DPS Signature Not Verified Signed by: DHEERAJ PRATAP SINGH Signing time: 17-02-2024 17:15:13