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State of Uttar Pradesh - Section

Section 10 in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

10. Procedure for giving ballot papers.

(1)The Adhyaksha shall have before him a list of members of the Zila Panchayat.
(2)Immediately before the ballot paper is delivered to a member, a mark shall be placed against his name in that list.
(3)The member shall sign his name in the list in token of the receipt of the ballot paper.
(4)Where poll is being taken for more than one committee, the ballot papers in respect of all such committee may be delivered under sub-rule (3) together.