Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Uttar Pradesh - Subsection Section 10(4) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997 (4)Where poll is being taken for more than one committee, the ballot papers in respect of all such committee may be delivered under sub-rule (3) together.
