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[Cites 1, Cited by 13]

Himachal Pradesh High Court

Oic Ltd. vs . Shridhar And Others on 16 June, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

OIC Ltd. Vs. Shridhar and others alongwith connected appeals .

FAO No.9 of 2015 a/w FAO Nos.19, 20, 21 and 22 of 2015 16.06.2023 Present: Mr. Ashwani K. Sharma, Senior Advocate with Mr. Ishan Sharma, Advocate, for the appellant(s). Mr. Adarsh Sharma, Advocate, for respondents No.1 to 3-Claimants.

Mr. Arun Kumar, Advocate vice Mr. Divya Raj Singh, Advocate, for respondent No.4.

List on 07.07.2023, as prayed for alongwith FAO No.287 of 2015.



                                                   Jyotsna Rewal Dua
             June 16, 2023                               Judge
                Mukesh







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