Himachal Pradesh High Court
Oic vs . Shridhar & Connect Matters. on 8 May, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
OIC Vs. Shridhar & Connect matters.
FAO No. 9 of 2015 a/w FAO .
Nos. 19, 20, 21 and 22 of 2015 08.05.2023 Present: Mr. Ishan Sharma, Advocate for the appellant(s), in both the appeals.
Mr. Adarsh Sharma, Advocate, for respondents No.1 to 3.
Mr. Manish Kumar, Advocate, vice counsel for respondent No.4.
List before the appropriate Bench on 24.05.2023.
Jyotsna Rewal Dua Judge May 08, 2023 (R.Atal) ::: Downloaded on - 08/05/2023 20:39:11 :::CIS