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[Cites 0, Cited by 0] [Section 33] [Entire Act]

NCT Delhi - Subsection

Section 33(2) in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980

(2)He shall render such assistance in collection and prevention of the evasion of the market fee and/or any breach of Rules and Bye-laws as may be required by the Committee.