Section 1(1) in Telangana Regulation of Trade in Indian Made Foreign Liquor, Foreign Liquor Act, 1993
(1)This Act may be called the [Telangana] [Substituted by G.O.Ms.No.7, Revenue (Excise-II) Department, dated 06.01.2016.] [Regulation of Trade in [Indian Made Foreign Liquor] [Substituted by Act No.24 of 2005.], Foreign Liquor] Act, 1993.
