Madhya Pradesh High Court
Hrithik @ Laddu vs The State Of Madhya Pradesh on 11 July, 2023
Author: Anil Verma
Bench: Anil Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 21551 of 2023 (HRITHIK @ LADDU Vs THE STATE OF MADHYA PRADESH) Dated : 11-07-2023 Shri Yogesh Kumar Gupta - Advocate for the applicant.
Shri H.S. Rathore - GA for non applicant/State. Although case diary is available, but FSL report is not found in the case diary.
Learned counsel for the State is directed to produce the case diary along with the FSL report concerned with the present applicant on the next date of hearing.
List after two weeks.
(ANIL VERMA) JUDGE trilok Signature Not Verified Signed by: TRILOK SINGH SAVNER Signing time: 12-Jul-23 10:46:40 AM