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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(i) in The Dungarpur State Devasthan Nidhi Rules, 1961

(i)'The Act' means the Dungarpur State Devasthan Nidhi Act, 1948, as amended by the Dungarpur State Devasthan Nidhi (Amendment) Act, 1959 (Act 40 of 1959):