Section 2 in The Dungarpur State Devasthan Nidhi Rules, 1961
2. Interpretation.
- In these rules, unless the subject or context otherwise requires:-(i)'The Act' means the Dungarpur State Devasthan Nidhi Act, 1948, as amended by the Dungarpur State Devasthan Nidhi (Amendment) Act, 1959 (Act 40 of 1959):(ii)'Nidhi' means the Devasthan Nidhi constituted under section 7 of the Act:(iii)'President' means the President of the Devasthan Nidhi;(iv)'Section' means a section of the Act.
