Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(7)(i) in Andhra Pradesh Common Entrance Test for entry into Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm. D Course Rules, 2011

(i)"Candidates should have passed or appeared for the final year of Intermediate examination (10+2 pattern) with Physics, Chemistry and Mathematics or Biology optionals conducted by the Board of Intermediate Education, Andhra Pradesh or any other examination recognized by the Board of Intermediate Education, Andhra Pradesh as equivalent thereto or should have passed or appeared at the final year of the Diploma examination in Pharmacy course conducted by the Andhra Pradesh State Board of Technical Education and Training or any other examination recognized as equivalent thereto by the Andhra Pradesh State Board of Technical Education and Training.