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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(7) in Andhra Pradesh Common Entrance Test for entry into Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm. D Course Rules, 2011

(7)For Pharm-D Course: -
(i)"Candidates should have passed or appeared for the final year of Intermediate examination (10+2 pattern) with Physics, Chemistry and Mathematics or Biology optionals conducted by the Board of Intermediate Education, Andhra Pradesh or any other examination recognized by the Board of Intermediate Education, Andhra Pradesh as equivalent thereto or should have passed or appeared at the final year of the Diploma examination in Pharmacy course conducted by the Andhra Pradesh State Board of Technical Education and Training or any other examination recognized as equivalent thereto by the Andhra Pradesh State Board of Technical Education and Training.
(ii)Candidate should obtain at least 45% marks (40% in case of candidate belonging to reserved category) in the subjects specified taken together in the qualifying examination.
Note. - Proof of satisfying the marks criteria in the qualifying examination in respect of candidates who appeared for the examination during the year of admission should be furnished at the time of admissions.
(iii)"Candidates should have completed 17 years of age as on 31st December of the year of admission to the course."