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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Assam - Subsection

Section 80(1) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(1)The Authority may impose special provision for landscaping, in special type of building / plot, that is, nature and number of plantation to be carried out, maintenance of vegetable cover in the plot for the environmental up gradation of the area and to restrict soil erosion.