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[Cites 0, Cited by 0] [Section 52A(5)] [Section 52A] [Entire Act]

State of Tamilnadu - Subsection

Section 52A(5)(b) in Alagappa University Act, 1985

(b)provide courses of study for admission to the examination for degrees and diplomas of the Madurai-Kamaraj University, shall be deemed to be colleges affiliated to, or approved by the Alagappa University under this Act and the provisions of this Act shall, as far as may be, apply accordingly.