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State of Tamilnadu - Section

Section 5 in The Chennai Corporation Health, Malaria and Family Welfare Subordinate Services bye-laws, 2009

5. Reservation of Appointments.

- The rule of reservation of appointments to the Backward Classes, Scheduled Caste and Scheduled Tribes in Rule 22 of the General Rules for the State and Subordinate Services of the Government of Tamil Nadu for the time being in force shall apply to appointment to the service by direct recruitment.