Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 96(1)] [Section 96] [Entire Act]

State of Rajasthan - Subsection

Section 96(1)(iv) in First Statutes of the University of Udaipur

(iv)University [Associate Professors] [Substituted by Resolution No. 5, dated 5-5-1974 and approved by the Chancellor vide No. F. 1(68) Gnl./GSR/74/2985, dated 10-6-1974.].