Section 96 in First Statutes of the University of Udaipur
96. Chairman of faculties.
(1)There shall be a Chairman of each faculty who shall be appointed by the Vice-Chancellor in following order of preference:-(i)Deans/Directors to be the Chairman of the faculty to which the subject which they profess is assigned;(ii)University Professors;(iii)Principals of Post-graduate Colleges;(iv)University [Associate Professors] [Substituted by Resolution No. 5, dated 5-5-1974 and approved by the Chancellor vide No. F. 1(68) Gnl./GSR/74/2985, dated 10-6-1974.].(v)Principals of Degree Colleges;(2)The Chairman shall hold office for a term of three years.
