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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(10) in The Bangalore Metro Railway (General) Rules, 2011

(10)Fly shunting of any vehicle is expressly prohibited at any time.Explanation: In this rule, a "fly shunt" is made when two vehicles are sent forward unattached either together or one immediately after the other and placed on different lines necessitating the points being reversed after the passage of the leading vehicle.