Section 1(3)(b) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976

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State of Uttar Pradesh - Subsection

Section 1(3)(b) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976

(b)Chapter II-

(i)shall be deemed to have come into force on October 4, 1975 in Almora, Naini Tal, Pithoragarh, Chamoli, Garhwal, Tehri-Garhwal, Uttar Kashi, Dehra Dun, Bareilly and Saharanpur Districts; and

(ii)in the remaining areas of Uttar Pradesh, shall come into force on such date as the State Government may, by notification in the Gazette, appoint in that behalf, and different dates may be appointed in relation to different such areas.

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State of Uttar Pradesh - Subsection

Section 1(3)(b) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976