Section 8(3) in The Petroleum and Natural Gas Regulatory Board (Appointment of Consultants) Regulations, 2007
(3)Alternatively, the Board will specify in the EOI document minimum qualifying requirement for each of the criteria i.e. minimum years of experience, minimum number of assignments executed, minimum turnover etc. Under such circumstances, the Board shall apply pass-fail test and short list all the Consultants who meet the minimum requirement as specified.
