Section 64(64)(o) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Generation, Transmission and Distribution Multi Year Tariff) Regulations, 2018

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Union of India - Subsection

Section 64(64)(o) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Generation, Transmission and Distribution Multi Year Tariff) Regulations, 2018

(o)Deferred Income from grant, subsidy, etc., as per Annual Accounts;