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State of Tamilnadu - Section

Section 7 in Service Statutes of the Establishment of the Tamil Nadu Dr. M.G.R. Medical University, Chennai

7. Submission of certificate.

- Every person appointed to the service of the University by direct recruitment shall, before actually joining the service of the University, produce-
(a)Evidence of age;
(b)Evidence of educational qualification; and
(c)A certificate of medical fitness from a Medical Officer not below the rank of a Civil Surgeon for the categories of posts included in groups 'A' and 'B' and not below the rank of an Assistant Surgeon for categories of posts included in Groups /C/ and 'D' that he is physically fit for the posts for which he is to be appointed and that he does not suffer any disability and contagious diseases which would affect the discharge of his duties in the University.