Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(101) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(101)"road width" means the whole extent of space within the boundaries of a road when applied to a development plan or prescribed road lines by any act of law and measured at right angles to the course or intended course of direction of such road;