Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in Income-Tax (Certificate Proceedings) Rules, 1962 5. [***] [Omitted by the Income-tax (Certificate Proceedings) (Second Amendment) Rules, 1990 (w.e.f. 6th Februay, 1990)]
