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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(3) in The Punjab Stamp Losses and Defalcations Rules, 1935

(3)
(a)Did the case show signs of tampering ?
(b)Did the officer personally examine the outward condition of the case and the seals and satisfy himself that it bore no marks of tampering ?