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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(3)(b) in The Punjab Stamp Losses and Defalcations Rules, 1935

(b)Did the officer personally examine the outward condition of the case and the seals and satisfy himself that it bore no marks of tampering ?