Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Andhra Pradesh - Subsection Section 25(A) in Revised Building Rules, 2007 (A)In Greater Visakhapatnam Municipal Corporation Area (Ward-Wise & Block-Wise). - Height of the Buildings are restricted in the following areas, except those plots abutting 18 m and above roads, as follows.
