Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 25 in Revised Building Rules, 2007

25. Annexures.

- The Government by Notification may modify, alter or add to the list of the areas given in Annexures belowAnnexure IVisakhapatnam Urban Development Authority AreaList of Congested Areas / Old Areas/settlement Areas In Visakhapatnam Urban Development Authority Area(See Rule 6 and 7)
(A)In Greater Visakhapatnam Municipal Corporation Area (Ward-Wise & Block-Wise). - Height of the Buildings are restricted in the following areas, except those plots abutting 18 m and above roads, as follows.
Maximum Height Permissible for All Types of Residential Buildings / Complexes : 10 MOther Occupancies : 12 M
Ward No. Name of the Locality / Area
1,2,3 Hanumanthwaka Junction to Dindayalapuram alongSimhachalam hill slope
14 New Resapuvanipalem
19 Bhanojinagar, Pithanidibba, SantoshimathaColony
20 Dibbapalem
21 Kotha Salipeta, Gendachetu Street
22 Agraharam Street, Telakala Street, DwarmvariStreet, Chattlavari Street, Asipapa Street, Dnka Street, RelliVeedhi Main Road
23 Kodapandala Dibba, Chattlavari Street
24 Gangabathal Street, N.Venkappa street, GajulaStreet, Sivalayam street, Main Road, Bukka Street, KadambariStreet, Chengalraopeta road, Agraharam Street, Town Hall road,Chinnamavari street, Chavala street, Gongula street,Seetaramaswamy street, Main Road.
25 Kota Veedhi, Ambusanga Veedhi, Kadiridasappastreet, Pata Salipeta, Palla street, Athmapuri Street, Mainroad, Rudhrawari Street, Changanti Street, Raja Street, KandulaStreet, Godawari Street, Thiyala street,
26 Madara Street, Periki Street, Woodyard Street,Poola street, Chintapandu street.
28 Kantamvari Street, Kumara veedhi, AllipuramRoad,
30 Total Ward except Railway Quarters.
31 Venkateswara Colony, Jagannadhapuram.
32 Muslim Tatichetlapalem, Gollapalem.
33 Narendranagar, Tatichetlapalem.
34 Ganeshnagar (Hill slope), Varahagiri Colony(Hiill slope), Simhagiri Colony (Hill slope), Singalamma Colony(Hill slope), Satyasai Nagar (Hill slope).
35 Kasutirinagar, Kaparada, Kailasapuram,Jayaprakhnagar, Tikkavanipalem colony, Ramjee Estate,Sanjeevayya Colony, Santoshnagar, Gangannanagar, Jogaraonagar,Santosh Nagar (Hill slope).
36 Reddy Kancharlapalem, Gollakancharlapalem,Jashuvanagar, Ashoknagar, durganagar.
37 Srinivasa Nagar (Hill slope).
38 A.S.R. Nagar, Burma Camp, LB Nagar, irijanagar,Satyanagar, Ayyappanagar, Manyikamba Colony, Chakala Veedhi,Ajaykalam Nagar, Sai Ram Nagar (Hill slope)
41 Ramunaidu Colony, Thummadipalem, Subhashnagar,Gokulnagar, Gajapathinagar, Nalanda Nagar.
42 Gurajada Nagar, Sanjeeva Nagar, saketapuram.
43 Gavara Kancharapalem, Megadripeta,Rammurthypanthulupeta.
44 Gnanapuram.
46 Kunchamma Colony.
47 Ganapathinagar, Kotha Nakkavanipalem, HanumanNagar.
48 Indiranagar, Pavanaputra Nagar, Bapuji Colony.
49 Durganagar, Gudivada appanna Colony,Ganapathinagar (Hill Slope).
60 Dasimikonda (Hill slope), Chitinaidu Colony(Hill slope).
62 Dayalanagar (Hill slope), Ambedkar Colony.
63 Sankarnagar, Sainagar, Kaiasnagar, Meharnagar,Nehrunagar,Pydimaba Colony, Azimabad, Simhagiri Colony (Hillslope), Seetharamnagar, Indira Colony.
64 Pentayanagar, Patulugarimeda, Jogavanipalem,Krishnanagar, Ganesh Nagar, Old Gajuvaka.
69 B.C. Colony, Anjanaya Nagar (Hill slope),Gangireddi colony (Hill slope).
70 Lakshmipuram, santhinagar Chinnamushidiwada),SC, BC, Colony (Chinnamushidivada).
71 Saradanagar, Dhronamrajunagar, Dggavanipalem.
B. (i) All Village settlements (Gramakanthams)
(ii)All notified slum areas and EWS Housing areas.
C. In the areas covered by Tarakaramanagar, Rishikonda Satellite township maximum height upto 10 m for residential buildings shall be allowed.Annexure -IIVisakhapatnam Urban Development Authority AreaList of Areas Prohibited for High Rise Buildings