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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(2) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(2)An open access customer shall have round the clock facility of communication with SLDC and Central Billing Station through: -
(i)Telephone /Mobile with S.T.D;
(ii)Transmission / receipt of Fax and E-mail.