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State of Uttar Pradesh - Section

Section 39 in The U.P. Narcotic Drugs Rules, 1986

39. Transmission by post.

- Transmission by post of poppy-straw by person holding licence in Form NDPS-1 or NDPS-2 or in Form L-1 and L-2 granted under the Medicinal and Toilet Preparation (Excise Duties) Rules, 1956 may be permitted subject to the following conditions :
(a)While making such transmission only the parcel post shall be used and the parcel shall be insured.
(b)The transmission shall be covered by a pass issued by the Collector.
(c)The parcel shall be accompanied by a declaration stating the names of the consignee and the consignor, the contents of the parcel in detail, the date of the pass covering the transmission and such other particulars as may from time to time be required by the Excise Commissioner.