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State of Kerala - Section

Section 35 in Kerala Agricultural University Act, 1971

35. The Director of Research.

(1)There shall be a Director of Research who shall be a whole time salaried officer of the University.
(2)The Director of Research shall be appointed by the Executive Committee in accordance with the statutes.
(3)The salary and allowances and other conditions of service of the Director of Research shall be such as may be prescribed.
(4)The Director of Research shall be responsible for the direction and co-ordination of research programmes set forth in section 39 and for the efficient working of the research stations.
(5)The Director of Research shall exercise such powers and perform such duties as may be conferred or imposed on him by the Statutes.