Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Kerala - Subsection Section 35(4) in Kerala Agricultural University Act, 1971 (4)The Director of Research shall be responsible for the direction and co-ordination of research programmes set forth in section 39 and for the efficient working of the research stations.
