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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1)(ii) in The U.P. State Electricity Board Services of Engineers Regulations, 1970

(ii)two responsible persons (not being relations) who are well acquainted with him in his private life and are unconnected with his University, College or School :