Himachal Pradesh High Court
Satya Devi Chauhan vs . State Of H.P. & Ors. on 3 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Satya Devi Chauhan vs. State of H.P. & ors.
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CWP No.3571/20223.8.2022 Present: Mr. Hirdya Ram, Advocate, for the petitioner.
Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Vinod Thakur, Addl. A.G., Mr. Bhupinder Thakur, Dy.A.Gs. for the respondent- State.
Mr. Vikrant Thakur, Advocate, for respondent No.2.
Reply on behalf of respondent No.1 not filed. The same be positively filed within two weeks, failing which erring officer shall personally appear before this Court on the next date of hearing.
List on 24.8.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 3.8.2022 (pankaj) ::: Downloaded on - 04/08/2022 20:07:27 :::CIS