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[Cites 0, Cited by 1] [Section 149(1)] [Section 149] [Entire Act]

State of Andhra Pradesh - Subsection

Section 149(1)(v) in Andhra Pradesh Panchayat Raj Act, 1994

(v)one person belonging to minorities to be co-opted in the prescribed manner by the members specified in clause (i) from among persons who are registered voters in the Mandal and who are not less than 21 years of age.