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State of Uttar Pradesh - Section

Section 26 in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980

26. Scale of pay.

(1)The scale of pay admissible to a person appointed to the service either in a substantive or officiating capacity as a temporary measure shall be such as may be determined by the Government from time to time.
(2)The pay scales of the various categories or posts at the commencement of these rules are as follows:
Name of post Scale of pay Remarks
1 2 3
1. District Audit Officers Rs. 450-25-575-E.B-30-725-E.B.-35-900-50-050  
2. Senior Auditor Rs. 350-15-500-E.B.-20-600-E.B.-25-700  
3. Auditors (1) Rs. 280-8-296- 9-350-E.B.-10- 400-E.B.-12-460. (1) For those who are Graduate and have beenapproved by the Commission and also for those in the old scaleof Rs. 120-220 who had completed seven years service on the 1stof April, 1972.
    (2) Rs. 230-6-290-E.B.-9-335-E.B.-10-385. (2) For those who are neither graduates andapproved by the Commission nor had completed seven years serviceon 1st of April, 1972.