Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Madhya Pradesh - Subsection Section 23(b) in The M.P. State Road Transport Corporation Rules, 1962 (b)is not a Government servant, or being a Government servant has ceased to be in Government service, shall be regulated in accordance with the provisions of the Regulations.
