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State of Madhya Pradesh - Section

Section 23 in The M.P. State Road Transport Corporation Rules, 1962

23. Other conditions of service.

- All other matters relating to the conditions of service of [the Managing Director] [Substituted by Notification No. 8-4-82-VIII, dated 26-12-1983.] or the Chief Accounts Officer who-
(a)is a Government servant deputed on foreign service conditions to the Corporation, shall be regulated in accordance with the provisions of the Rules applicable to him as such Government Servant;
(b)is not a Government servant, or being a Government servant has ceased to be in Government service, shall be regulated in accordance with the provisions of the Regulations.