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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Chattisgarh - Subsection

Section 19(3)(c) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(c)to be responsible to the Vice-Chancellor through the Dean of the Faculty and the Director concerned, in exercise of the powers and discharge of duties under this Statute;