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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(b) in Chandigarh Advertisement Control Order, 1954

(b)regulate the erection, exhibition, fixation, retention or display of advertisements and sky-signs in any manner in the Areas of Special Control, in accordance with the regulations indicated in the Advertisement Zoning Plans of the said areas.