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[Cites 0, Cited by 0] [Section 102] [Entire Act]

State of Rajasthan - Subsection

Section 102(1) in First Statutes of the University of Udaipur

(1)The Dean of Post-Graduate Studies in collaboration with the Post-Graduate Council shall exercise overall review and supervision of Post Graduate Programmes, provide leadership in developing new programmes and improve standards for Post-Graduate degrees.