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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(35) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(35)"Lower income Group (LIG) Housing" means apartments or multi-storeyed house specifically developed for providing residential accommodation to the families belonging to the income groups viz. Lower Income Group with annual household income of Rs.3300 to Rs.7000 per month or as per criteria laid down by Government of India from time to time;