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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(2) in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools Under Private Managements) Rules, 1993

(2)The application among other things shall be accompanied by:
(a)documentary evidence regarding the purchase of library books, laboratory equipment, sports material, furniture etc.
(b)evidence of appointment of qualified staff as per staff pattern prescribed by competent authority from time to time;
(c)evidence of providing sufficient accommodation as prescribed in rule 6.