Section 9(2)(c) in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools Under Private Managements) Rules, 1993

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State of Andhra Pradesh - Subsection

Section 9(2)(c) in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools Under Private Managements) Rules, 1993

(c)evidence of providing sufficient accommodation as prescribed in rule 6.