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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(2) in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

(2)One post of Superintendent of Police, Vigilance shall be filled up by ad hoc promotion from among the Additional Superintendent of Police, Vigilance.