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State of Odisha - Section

Section 13 in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

13. Method of Selection.

(1)All vacancies in the post of Additional Superintendent of Police, Vigilance shall be filled up by deployment on deputation from among the Deputy Superintendent of Police, Vigilance appointed as per rules under Chapter IV of these orders.
(2)One post of Superintendent of Police, Vigilance shall be filled up by ad hoc promotion from among the Additional Superintendent of Police, Vigilance.
(3)Criteria for deployment on deputation would be seniority-cum-merit.
(4)Zone of consideration would be five for each vacancy.