Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 15]

Himachal Pradesh High Court

Harvinder Kaur vs State Of Hp & Others on 5 May, 2022

Bench: Sabina, Satyen Vaidya

Harvinder Kaur vs State of HP & others .

CWP No.2647 of 2022 05.05.2022 Present: Mr. Balwant Singh Thakur, Advocate, for the petitioner.

Mr. Ashwani Sharma, Additional Advocate General, for respondents No.1 and 2/State.

Mr. Suresh Saini, Advocate, for respondent No.3.

At the request of learned Additional Advocate General, list again on 9th May, 2022.

( Sabina ) Judge ( Satyen Vaidya ) Judge May 05, 2022 (VH/PK) ::: Downloaded on - 05/05/2022 20:07:42 :::CIS