Himachal Pradesh High Court
Harvinder Kaur vs State Of Hp & Others on 5 May, 2022
Bench: Sabina, Satyen Vaidya
Harvinder Kaur vs State of HP & others .
CWP No.2647 of 2022 05.05.2022 Present: Mr. Balwant Singh Thakur, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondents No.1 and 2/State.
Mr. Suresh Saini, Advocate, for respondent No.3.
At the request of learned Additional Advocate General, list again on 9th May, 2022.
( Sabina ) Judge ( Satyen Vaidya ) Judge May 05, 2022 (VH/PK) ::: Downloaded on - 05/05/2022 20:07:42 :::CIS