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Allahabad High Court

U.P. State Industrial Development ... vs Ravi Sharma on 20 August, 2025

Author: Pankaj Bhatia

Bench: Pankaj Bhatia





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2025:AHC-LKO:48827
 

 
Neutral Citation No. - 2025:AHC-LKO:48827
 
Court No. - 6
 

 
Case :- RERA APPEAL No. - 34 of 2024
 

 
Appellant :- U.P. State Industrial Development Authority, Unnao Thru. Project Officer
 
Respondent :- Ravi Sharma
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi
 
With
 
Case :- RERA APPEAL No. - 35 of 2024
 

 
Appellant :- U.P. State Industrial Development Authority Unnao (U.P.) Thru. Its Project Officer
 
Respondent :- Alpana Dwivedi
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi
 
With
 
Case :- RERA APPEAL No. - 37 of 2024
 

 
Appellant :- U.P. State Industrial Development Authority , Trans Ganga City Unnao Thru. Project Officer
 
Respondent :- Rakesh Kumar Verma
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi
 
With
 
Case :- RERA APPEAL No. - 38 of 2024
 

 
Appellant :- U.P. State Industrial Development Authority Thru. Project Officer
 
Respondent :- Jeetendra Kumar
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi 
 
With
 
Case :- RERA APPEAL No. - 39 of 2024
 

 
Appellant :- U.P. State Industrial Development Authority , Trans Ganga City Unnao Thru. Project Officer
 
Respondent :- Amit Singh
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi
 
With
 
Case :- RERA APPEAL No. - 40 of 2024
 

 
Appellant :- U.P. State Industrial Development Authority Thru. Project Officer
 
Respondent :- Sunil Kumar
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi
 
With
 
Case :- RERA APPEAL No. - 41 of 2024
 

 
Appellant :- U.P. State Industrial Development Authority Trans Gang City Unnao Thru. Its Project Officer
 
Respondent :- Archana Shukla
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi
 
With
 
Case :- RERA APPEAL No. - 42 of 2024
 

 
Appellant :- U.P. State Industrial Development Authority , Trans Ganga City Unnao Thru. Project Officer
 
Respondent :- Raghvendra Singh
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi
 
With
 
Case :- RERA APPEAL No. - 44 of 2024
 

 
Appellant :- U.P. State Industrial Development Authority Trans Gang City Unnao Thru. Its Project Officer
 
Respondent :- Vandana Jaiswal
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi
 
With
 
Case :- RERA APPEAL No. - 47 of 2024
 

 
Appellant :- U.P. State Industrial Development Authority, Unnao Thru. Senior Project Officer
 
Respondent :- Akhilesh Chandra Saxena
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi
 
With
 
Case :- RERA APPEAL No. - 48 of 2024
 

 
Appellant :- U.P. State Industrial Development Authority , Trans Ganga City Unnao Thru. Project Officer
 
Respondent :- Laxmi Devi Mishra
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi
 
With
 
Case :- RERA APPEAL No. - 49 of 2024
 

 
Appellant :- U.P. State Industrial Development Authority Thru. Project Officer
 
Respondent :- Gurmeet Singh
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi
 
With
 
Case :- RERA APPEAL No. - 50 of 2024
 

 
Appellant :- U.P. State Industrial Development Authority Unnao Thru. Project Officer
 
Respondent :- Kuldeep Singh Negi
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi
 
With
 
Case :- RERA APPEAL No. - 51 of 2024
 

 
Appellant :- U.P State Industrial Develop. Autho. Trans Ganga City Unnao Thru. Its Project Officer
 
Respondent :- Ashok Chandra Gupta
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi
 
With
 
Case :- RERA APPEAL No. - 52 of 2024
 

 
Appellant :- U.P. State Industrial Development Authority , Trans Ganga City Unnao Thru. Project Officer
 
Respondent :- Hari Krishan Gupta
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi
 
With
 
Case :- RERA APPEAL No. - 53 of 2024
 

 
Appellant :- U.P State Industrial Develop. Autho. Trans Ganga City Unnao Thru. Its Project Officer
 
Respondent :- Rajeev Kumar Yadav
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi
 
With
 
Case :- RERA APPEAL No. - 54 of 2024
 

 
Appellant :- U.P. State Industrial Development Authority Thru. Project Officer
 
Respondent :- Manoj Awasthi
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi
 
With
 
Case :- RERA APPEAL No. - 55 of 2024
 

 
Appellant :- U.P. State Industrial Development Authority Trans Gang City Unnao Thru. Its Project Officer
 
Respondent :- Jogendra Singh Pal
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi
 
With
 
Case :- RERA APPEAL No. - 56 of 2024
 

 
Appellant :- U.P. State Industrial Development Authority Unnao Thru. Project Officer
 
Respondent :- Sapna Singh
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi
 
With
 
Case :- RERA APPEAL No. - 57 of 2024
 

 
Appellant :- U.P. State Industrial Development Authority Unnao (U.P) Thru. Project Officer
 
Respondent :- Malay Moitro
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi
 
With
 
Case :- RERA APPEAL No. - 58 of 2024
 

 
Appellant :- U.P. State Industrial Development Authority Trans Gang City Unnao Thru. Its Project Officer
 
Respondent :- Bhanu Pratap Singh
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi
 
With
 
Case :- RERA APPEAL No. - 59 of 2024
 

 
Appellant :- U.P. State Industrial Development Authority Trans Gang City Unnao Thru. Its Project Officer
 
Respondent :- Indra Jeet Singh
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Deepak Dwivedi,Mohd.Murtaza Khan
 
With
 
Case :- RERA APPEAL No. - 60 of 2024
 

 
Appellant :- U.P State Industrial Develop. Autho. Trans Ganga City Unnao Thru. Its Project Officer
 
Respondent :- Shweta Singh Rajput
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi
 
With
 
Case :- RERA APPEAL No. - 61 of 2024
 

 
Appellant :- U.P. State Industrial Development Authority, Unnao Thru. Project Officer
 
Respondent :- Anju Yadav
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi
 
With
 
Case :- RERA APPEAL No. - 62 of 2024
 

 
Appellant :- U.P. State Industrial Development Authority Thru. Project Officer
 
Respondent :- Mahesh Singh
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi
 
With
 
Case :- RERA APPEAL No. - 63 of 2024
 

 
Appellant :- U.P. State Industrial Development Authority , Trans Ganga City Unnao Thru. Its Project Officer
 
Respondent :- Mata Deen Kanaujia
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi
 
With
 
Case :- RERA APPEAL No. - 64 of 2024
 

 
Appellant :- U.P. State Industrial Development Authority Trans Gang City Unnao Thru. Its Project Officer
 
Respondent :- Nisha Devi
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi
 
With
 
Case :- RERA APPEAL No. - 65 of 2024
 

 
Appellant :- U.P. State Industrial Develop. Autho. Trans Ganga City Unnao Thru. Its Project Officer
 
Respondent :- Rajesh Kumar Jaiswal
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi
 
With
 
Case :- RERA APPEAL No. - 66 of 2024
 

 
Appellant :- U.P. State Industrial Development Authority Unnao Thru. Its Project Officer
 
Respondent :- Madhu Bajpai
 
Counsel for Appellant :- Kartikey Dubey
 
Counsel for Respondent :- Mohd.Murtaza Khan,Deepak Dwivedi
 
With
 
Case :- RERA APPEAL No. - 29 of 2024
 

 
Appellant :- Ratan Buildtech Private Limited Kanpur Thru. Practicing Company Secy. Mr. Alakh Pandey
 
Respondent :- Gaurav Singh
 
Counsel for Appellant :- Prashant Kumar Singh
 
Counsel for Respondent :- Azhar Ikram,Manish Singh
 
With
 
Case :- RERA APPEAL No. - 30 of 2024
 

 
Appellant :- Ratan Buildtech Private Ltd., Kanpur Thru. Practicing Company Secretary, Mr. Alakh Pandey
 
Respondent :- Kaushal Kumar Jha And Another
 
Counsel for Appellant :- Prashant Kumar Singh
 
Counsel for Respondent :- Manish Singh,Azhar Ikram
 
With
 
Case :- RERA APPEAL No. - 26 of 2024
 

 
Appellant :- M/S Saya Homes Private Ltd. Thru. Its Authorized Representative Rajneesh Kumar
 
Respondent :- Mr. Anil Kumar Gauba
 
Counsel for Appellant :- Rohit Jaiswal,Mohit Gupta,Shankar Dayal Jaiswal
 
Counsel for Respondent :- Abhishek Khare,Aahuti Agarwal,Navneet Yadav
 

 
Hon'ble Pankaj Bhatia,J.
 

1. Heard Shri Sudeep Seth, learned Senior Advocate assisted by Shri Kartikey Dubey, learned counsel for the appellant and Shri Deepak Dwivedi, learned counsel for the respondent.

2. The said appeals were admitted by means of the order dated 01.11.2024 and similar orders passed on different dates, wherein two questions were framed. However, at the time of the hearing, the third question with regard to the jurisdiction arises. As such, an additional substantial question of law to the following effect is framed.

3. Whether, the order passed by a Bench comprising of the Chairman and a Judicial Member, would be a proper Tribunal in terms of the prescriptions contained in Section 43(3) of the RERA Act, 2016 read with Rules framed thereunder?

4. The issue with regard to the jurisdiction involved in the present appeals has already been considered by this Court in the of Shashank Gupta Vs. M/s Vatika Nirman Private Limited, Lucknow (RERA Appeal No.8 of 2024) Neutral Citation No.2025: AHC-LKO:48238.

5. Following the said judgement, the orders passed by the Appellate Tribunal and impugned in the present appeals is held to be null and void and is, accordingly, set aside.

6. The matter is remanded to the Appellate Tribunal to pass fresh order, in accordance with law.

7. The appeals are allowed.

Order Date :- 20.8.2025 Ashutosh